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[Cites 0, Cited by 1] [Section 53(2)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(2)(d) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(d)continuously neglects his duty or commits any malfeasance, misfeasance or breach of trust, in respect of the trust; or