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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(1)(a) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(a)no person shall institute or change the use of any land or carry out any development of land for any purpose other than that indicated in the existing land use map without the permission in writing of the Director :