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State of Odisha - Section

Section 6 in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974

6. Meetings of the Selection Board.

- The Board shall ordinarily meet in the month of August at intervals ordinarily not exceeding one year :Provided that the Board may meet more than once in a year, if the list has been exhausted or for any other good and sufficient reason to be recorded in writing.