Andhra Pradesh High Court - Amravati
Sanapala Laxmunnaidu S/O. Late ... vs District Central Cooperative Bank ... on 6 November, 2024
APHC010462042016
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3330]
(Special Original Jurisdiction)
WEDNESDAY,THE SIXTH DAY OF NOVEMBER
TWO THOUSAND AND TWENTY FOUR
PRESENT
THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO
WRIT PETITION NO: 43459/2016
Between:
Sanapala Laxmunnaidu S/o. Late Gaddenna, ...PETITIONER
AND
District Central Cooperative Bank Ltd and Others ...RESPONDENT(S)
Counsel for the Petitioner:
1. P LAKSHMANA RAO Counsel for the Respondent(S):
1. K ANUP KUMAR
2. DEPUTY SOLICITOR GENERAL OF INDIA
3. P RAMABHOOPAL REDDY
4. B JITHENDER (SC FOR CENTRAL GOVT. COUNSEL)
5. RAVINDRA YANAMANDRA
6. M SHALINI 2 The Court made the following order:-
Learned counsel for the petitioner brought to the notice of this Court that the sole writ petitioner died in the year 2017.
Recording the above submission, the present Writ Petition is dismissed as abated. There shall be no order as to costs.
As a sequel thereto, miscellaneous Petitions pending, if any, shall stand closed.
___________________________________ JUSTICE TARLADA RAJASEKHARA RAO Date: 06.11.2024 KBN 3 16 THE HON'BLE SRI JUSTICE TARLADA RAJASEKHARA RAO WRIT PETITION No.43459 of 2016 Date: 06.11.2024 KBN