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Andhra Pradesh High Court - Amravati

Sanapala Laxmunnaidu S/O. Late ... vs District Central Cooperative Bank ... on 6 November, 2024

APHC010462042016
                   IN THE HIGH COURT OF ANDHRA PRADESH
                               AT AMARAVATI                      [3330]
                        (Special Original Jurisdiction)

            WEDNESDAY,THE SIXTH DAY OF NOVEMBER
                   TWO THOUSAND AND TWENTY FOUR
                              PRESENT
THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO
                     WRIT PETITION NO: 43459/2016
Between:
Sanapala Laxmunnaidu S/o. Late Gaddenna,                  ...PETITIONER
                                 AND
District Central Cooperative Bank Ltd and Others ...RESPONDENT(S)

Counsel for the Petitioner:

1. P LAKSHMANA RAO Counsel for the Respondent(S):
1. K ANUP KUMAR
2. DEPUTY SOLICITOR GENERAL OF INDIA
3. P RAMABHOOPAL REDDY
4. B JITHENDER (SC FOR CENTRAL GOVT. COUNSEL)
5. RAVINDRA YANAMANDRA
6. M SHALINI 2 The Court made the following order:-
Learned counsel for the petitioner brought to the notice of this Court that the sole writ petitioner died in the year 2017.
Recording the above submission, the present Writ Petition is dismissed as abated. There shall be no order as to costs.
As a sequel thereto, miscellaneous Petitions pending, if any, shall stand closed.
___________________________________ JUSTICE TARLADA RAJASEKHARA RAO Date: 06.11.2024 KBN 3 16 THE HON'BLE SRI JUSTICE TARLADA RAJASEKHARA RAO WRIT PETITION No.43459 of 2016 Date: 06.11.2024 KBN