Kerala High Court
Travancore Devaswom Board vs The Deputy Director on 6 August, 2024
Author: Anil K. Narendran
Bench: Anil K.Narendran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
Tuesday, the 6th day of August 2024 / 15th Sravana, 1946
DBP NO. 38 OF 2023
IN THE MATTER OF TRAVANCORE DEVASWOM BOARD - REPORT NO.22 OF 2023 IN PETITION
NO.8 OF 2022- APPROVAL FOR THE RENOVATION OF THE DONOR BUILDINGS SITUATED AT
SABARIMALA THROUGH SPONSORS, CONSTRUCTION OF ORNAMENTAL GATE AT PAMBA AND
REVENUE GENERATING SCHEMES
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PETITIONER:
TRAVANCORE DEVASWOM BOARD,
REPRESENTED BY ITS CHIEF ENGINEER, THIRUVANANTHAPURAM.
BY SRI.G.BIJU, SC, TRAVANCORE DEVASWOM BOARD
RESPONDENTS:
1. THE DEPUTY DIRECTOR,
LOCAL FUND AUDIT, THIRUVANANTHAPURAM.
*ADDL.R2 IMPLEADED
2. THE HIGH POWER COMMITTEE FOR IMPLEMENTATION OF
SABARIMALA MASTER PLAN, TRAVANCORE DEVASWOM BOARD BUILDING,
M.G.ROAD, OPPOSITE GOVERNMENT AYURVEDA COLLEGE, PUTHENCHANTHAI,
THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS MEMBER SECRETARY
*IS SUO MOTU IMPLEADED AS THE ADDITIONAL 2ND RESPONDENT VIDE
ORDER DATED 19/06/2023 IN DBP 38/2023.
*ADDL.R3 IMPLEADED
3. THE LAWYERS' CENTRE (ER NO.405/81),
REPRESENTED BY ITS SECRETARY, 57/930, KARIKKAMURI CROSS ROAD,
ERNAKULAM, KOCHI-682011
*IS SUO MOTU IMPLEADED AS THE ADDITIONAL 3RD RESPONDENT VIDE
ORDER DATED 03/10/2023 IN DBP.NO.38/2023
*ADDL.R4 IMPLEADED
4. THE DISTRICT COLLECTOR,
COLLECTORATE, PATHANAMTHITTA-689645
*IS SUO MOTU IMPLEADED AS ADDITIONAL 4TH RESPONDENT VIDE ORDER
DATED 05/10/2023 IN DBP.NO.38/2023
BY SRI.S.RAJMOHAN, SENIOR GOVERNMENT PLEADER
BY SRI.P.RAMACHANDRAN, AMICUS CURIAE FOR OMBUDSMAN
BY SMT.SAYUJYA RADHAKRISHNAN, SC, HIGH POWER COMMITTEE FOR
IMPLEMENTATION OF SABARIMALA MASTER PLAN
BY M/S.P.RAVINDRAN (SR.) and ABRAHAM MATHAN, Advocates
for Addl.R3
THE DEVASWOM BOARD PETITION ALONG WITH CONNECTED CASES HAVING
COME UP FOR ORDERS AGAIN ON 06/08/2024, UPON PERUSING THE PETITION AND
THIS COURT'S COMMON ORDER DATED 23/07/2024, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING.
ANIL K. NARENDRAN & HARISANKAR V. MENON, JJ.
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DBP No.38 of 2023
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Dated this the 6th day of August, 2024
ORDER
Anil K. Narendran, J.
The learned Standing Counsel for Travancore Devaswom Board seeks time to get instructions from the Executive Engineer, Sabarimala Development Project, as to the present status of repair works in Sabari Guest House and staff quarters at Sabarimala Sannidhanam.
Post on 13.08.2024.
Sd/-
ANIL K. NARENDRAN, JUDGE Sd/-
HARISANKAR V. MENON, JUDGE anm 06-08-2024 /True Copy/ Assistant Registrar