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Kerala High Court

Travancore Devaswom Board vs The Deputy Director on 6 August, 2024

Author: Anil K. Narendran

Bench: Anil K.Narendran

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                        &
                  THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
            Tuesday, the 6th day of August 2024 / 15th Sravana, 1946
                               DBP NO. 38 OF 2023


IN THE MATTER OF TRAVANCORE DEVASWOM BOARD - REPORT NO.22 OF 2023 IN PETITION
NO.8 OF 2022- APPROVAL FOR THE RENOVATION OF THE DONOR BUILDINGS SITUATED AT
SABARIMALA THROUGH SPONSORS, CONSTRUCTION OF ORNAMENTAL GATE AT PAMBA AND
REVENUE GENERATING SCHEMES

                                 -------------


   PETITIONER:


          TRAVANCORE DEVASWOM BOARD,

          REPRESENTED BY ITS CHIEF ENGINEER, THIRUVANANTHAPURAM.



          BY SRI.G.BIJU, SC, TRAVANCORE DEVASWOM BOARD


   RESPONDENTS:


    1.    THE DEPUTY DIRECTOR,

          LOCAL FUND AUDIT, THIRUVANANTHAPURAM.

          *ADDL.R2 IMPLEADED

     2.   THE HIGH POWER COMMITTEE FOR IMPLEMENTATION OF

          SABARIMALA MASTER PLAN, TRAVANCORE DEVASWOM BOARD BUILDING,

          M.G.ROAD, OPPOSITE GOVERNMENT AYURVEDA COLLEGE, PUTHENCHANTHAI,

          THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS MEMBER SECRETARY

          *IS SUO MOTU IMPLEADED AS THE ADDITIONAL 2ND RESPONDENT VIDE

          ORDER DATED 19/06/2023 IN DBP 38/2023.

          *ADDL.R3 IMPLEADED

    3.    THE LAWYERS' CENTRE (ER NO.405/81),

          REPRESENTED BY ITS SECRETARY, 57/930, KARIKKAMURI CROSS ROAD,

          ERNAKULAM, KOCHI-682011

          *IS SUO MOTU IMPLEADED AS THE ADDITIONAL 3RD RESPONDENT VIDE

          ORDER DATED 03/10/2023 IN DBP.NO.38/2023
        *ADDL.R4 IMPLEADED

 4.    THE DISTRICT COLLECTOR,

       COLLECTORATE, PATHANAMTHITTA-689645

       *IS SUO MOTU IMPLEADED AS ADDITIONAL 4TH RESPONDENT VIDE ORDER

       DATED 05/10/2023 IN DBP.NO.38/2023



       BY SRI.S.RAJMOHAN, SENIOR GOVERNMENT PLEADER

       BY SRI.P.RAMACHANDRAN, AMICUS CURIAE FOR OMBUDSMAN

       BY SMT.SAYUJYA RADHAKRISHNAN, SC, HIGH POWER COMMITTEE FOR

       IMPLEMENTATION OF SABARIMALA MASTER PLAN

       BY M/S.P.RAVINDRAN (SR.) and ABRAHAM MATHAN, Advocates

       for Addl.R3


      THE DEVASWOM BOARD PETITION ALONG WITH CONNECTED CASES HAVING

COME UP FOR ORDERS AGAIN ON 06/08/2024, UPON PERUSING THE PETITION AND

THIS COURT'S COMMON ORDER DATED 23/07/2024, THE COURT ON THE SAME DAY

PASSED THE FOLLOWING.
              ANIL K. NARENDRAN & HARISANKAR V. MENON, JJ.
                -----------------------------------------------------
                                DBP No.38 of 2023
               --------------------------------------------------------
                    Dated this the 6th day of August, 2024

                                        ORDER

Anil K. Narendran, J.

The learned Standing Counsel for Travancore Devaswom Board seeks time to get instructions from the Executive Engineer, Sabarimala Development Project, as to the present status of repair works in Sabari Guest House and staff quarters at Sabarimala Sannidhanam.

Post on 13.08.2024.

Sd/-

ANIL K. NARENDRAN, JUDGE Sd/-

HARISANKAR V. MENON, JUDGE anm 06-08-2024 /True Copy/ Assistant Registrar