Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(av) in The Punjab Motor Vehicles Taxation Act, 1924 (av)[ "mini baps" means a stage carriage having the capacity to carry not more than thirty passengers excluding the driver and the conductor;] [Inserted by Punjab Act 22 of 1993.]
