Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Article 323B(2)] [Article 323B] [Constitution]

Constitution Subarticle

Article 323B(2)(i) in Constitution of India

(i)offences against laws with respect to any of the matters specified in sub-clause (a) to (h) and fees in respect of any of those matters;