Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Tamilnadu - Subsection Section 49(1) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017 (1)Every child care institution shall have a management committee for the management of the institution and for monitoring the progress of every child.
