Kerala High Court
M/S Adgear Media Pvt Ltd vs Malayala Manorama Co.Ltd on 29 January, 2024
Author: K. Babu
Bench: K. Babu
Crl.MC No.688/2024 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K. BABU
Monday, the 29th day of January 2024 / 9th Magha, 1945
CRL.M.APPL.NO.1/2024 IN CRL.MC NO. 688 OF 2024
ST 57/2021 COURT OF JUDICIAL MAGISTRATE OF FIRST CLASS -II(MOBILE), KOTTAYAM
PETITIONERS/ACCUSED 1 & 2:
1. M/S ADGEAR MEDIA PVT LTD 6E, GEE GEE EMERALD 6TH FLOOR,NO.151,
VILLAGE ROAD, NUGAMBAKKAM CHENNAI-600034.
2. S. KRISHNAN AGED 61 YEARS CHAIRMAN AND MANAGING DIRECTOR, ADGEAR
MEDIA PVT LTD 6E, GEE GEE EMERALD 6TH FLOOR,NO.151, VILLAGE ROAD,
NUGAMBAKKAM CHENNAI-600034., PIN - 600034
RESPONDENTS/COMPLAIANT & 3RD ACCUSED:
1. MALAYALA MANORAMA CO.LTD M/S MALAYALA MANORAMA CO.LTD, K.K ROAD,PB
NO.26 KOTTAYAM-686001 REPRESENTED BY ITS AUTHORIZED OFFICER MR.
THOMAS JOSEPH, AGED 49, S/O LATE JOSEPH RESIDING AT OZHUKAYIL,
KONGANDOOR, AYARKUNNAM P.O,KOTTAYAM, PIN - 686564
2. S. NAGARAJAN DIRECTOR, M/S ADGEAR MEDIA PRIVATE LIMITED 6E, GEE GEE
EMERALD 6TH FLOOR,NO.151, VILLAGE ROAD, NUGAMBAKKAM,
CHENNAI-600034., PIN - 600034
Application praying that in the circumstances stated therein the
High Court be pleased to stay all further proceedings in ST No. 57/2021 on
the files of Judicial Magistrate of the 1st Class I1, Kottayam, till the
disposal of the Criminal Miscellaneous Case.
This Application coming on for orders upon perusing the application
and upon hearing the arguments of M/S. B.G.HARINDRANATH, AMITH KRISHNAN
H., LEJO JOSEPH GEORGE, SAIRA PUTHIYAPARAMPATH, GOWRI DEV, P.DEVIKRISHNA,
Advocates for the petitioners, the court passed the following:
ORDER
Admit. Issue notice to the respondents by speed post.
Post on 04/03/2024.
Further proceedings in the court below shall stand stayed till the next posting date.
Sd/- K. BABU JUDGE 29-01-2024 /True Copy/ Assistant Registrar