Kerala High Court
Lakshmikutty Amma@ Ammukutty Amma vs Raghavan Nair on 9 February, 2012
Author: V.Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
TUESDAY, THE 7TH DAY OF AUGUST 2012/16TH SRAVANA 1934
OP(C).No. 1593 of 2012 (O)
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IA.NO.391/2012 IN OS.190/2009 of SUB COURT, MANJERI
PETITIONER(S):
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LAKSHMIKUTTY AMMA@ AMMUKUTTY AMMA,
D/O.SANKARAN NAIR, VADAKKEKANNATH HOUSE,
KARUVAMBRAM WEST, NARUKARA VILLAGE, ERNAD TALUK,
MALAPPURAM DISTRICT.
BY ADV.SRI.K.M.SATHYANATHA MENON
RESPONDENT(S):
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1. RAGHAVAN NAIR,
S/O.KANNAN NAIR, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
2. DEVAKI,
D/O.RAVUNNI NAIR, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
3. ACHUTHAN NAIR.E,
S/O.PARUKUTTY AMMA, ELAYAKOVILAKAM HOUSE,
NEAR PANTHALLUR HIGH SCHOOL, KADAMBODE,
MUDIKKODE VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 121.
4. KARTHYAYANI AMMA,
D/O.PARUKUTTY AMMA, ELAYAKOVILAKAM HOUSE,
NEAR PANTHALLUR HIGH SCHOOL, KADAMBODE,
MUDIKKODE VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 121.
5. JANAKI AMMA,
D/O.PARUKUTTY AMMA, ELAYAKOVILAKAM HOUSE,
NEAR PANTHALLUR HIGH SCHOOL, KADAMBODE,
MUDIKKODE VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 121.
DG
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OP(C).No. 1593 of 2012 (O)
6. SETHUMADHAVAN,
S/O.GOPALAN NAIR, LAKSHMI NIVAS
EJAS HIGH SCHOOL ROAD, KOTTAKKAL P.O.
MALAPPURAM DISTRICT, PIN-676 503.
7. VENUGOPALAN NAIR,
S/O.GOPALAN NAIR, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
8. SIVADASAN,
S/O.GOPALAN NAIR, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT.
PIN-676 123.
9. SETHUMADHAVAN MELEPANAVATH,
S/O.KRISHNANKUTTY, SANTHALAYAM, TRIKKALANGODE,
MALAPPURAM DISTRICT, PIN-676 121.
10. SREEDEVI @ AMMU,
D/O.KRISHNANKUTTY, KOTTEKKODE, TRIKKALANGODE,
MALAPPURAM DISTRICT, PIN-676 121.
11. LAKSHMIKUTTY @ MANI,
D/O.KRISHNANKUTTY, KOTTEKKODE, TRIKKALANGODE,
MALAPPURAM DISTRICT, PIN-676 121.
12. BHARGAVI @ THANKAM,
D/O.KRISHNANKUTTY, SAWPARNIKA, TRIKKALANGODE,
KARIKKAD, MALAPPURAM DISTRICT, PIN-676 121.
13. SAROJINI,
D/O.KRISHNANKUTTY, RETIRED TEACHER, SREE RAGHAM,
TRIKKALANGODE, KARIKKAD, MALAPPURAM DISTRICT,
PIN-676 121.
14. KUTTIKRISHNAN @ KUNHIKUTTAN,
S/O.KRISHNANKUTTY, SREEVALSAM, TRIKKALANGODE,
KARIKKAD, MALAPPURAM DISTRICT, PIN-676 121.
15. GOPALAKRISHNAN @ SUNDARAN,
S/O.KRISHNANKUTTY, USHAS, KOOMAMKULAM,
TRIKKALANGODE, MALAPPURAM DISTRICT, PIN-676 121.
16. SOUMINI,
W/O.LATE SIVASANKARAN, KRISHNALAYAM, TRIKKALANGODE,
TRIKKALANGODE AMSOM DESOM, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-676 121.
DG
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OP(C).No. 1593 of 2012 (O)
17. JAYADEEP,
S/O.LATE SIVASANKARAN, KRISHNALAYAM, TRIKKALANGODE,
TRIKKALANGODE AMSOM DESOM, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-676 121.
18. JAYADEVAN,
S/O.LATE SIVASANKARAN, KRISHNALAYAM, TRIKKALANGODE,
TRIKKALANGODE AMSOM DESOM, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-676 121.
19. LAKSHMI AMMA,
D/O.KANNAN NAIR, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
20. KAMALAKSHI,
D/O.SANKARAN NAIR, KOTTEKKOTTIL HOUSE,
KAVALAMUKKATTA, THOLPARA, AMARAMBALAM VILLAGE,
NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN-679 332.
21. RAMACHANDRAN,
S/O.VELAYUDHAN, KOTTEKKOTTIL HOUSE,
KAVALAMUKKATTA THOLPARA, AMARAMBALAM VILLAGE,
NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN-679 332.
22. GOPALAKRISHNAN,
S/O.VELAYUDHAN, KOTTEKKOTTIL HOUSE,
KAVALAMUKKATTA, THOLPARA, AMARAMBALAM VILLAGE,
NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN-679 332.
23. VASUDEVAN,
S/O.VELAYUDHAN NAIR, KOTTEKKOTTIL HOUSE,
KAVALAMUKKATTA THOLPARA, AMARAMBALAM VILLAGE,
NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN-679 332.
24. GEETHA,
D/O.VELAYUDHAN NAIR, KOTTEKKOTTIL HOUSE
KAVALAMUKKATTA THOLPARA, AMARAMBALAM VILLAGE
NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN-679 332.
25. VALSALA,
D/O.KRISHNAN NAIR, CHEKKULATH HOUSE,
KARUVAMBRAM WEST, NARUKARA VILLAGE, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-676 123.
26. NIRMALA,
D/O.KRISHNAN NAIR,
CHEKKULATH HOUSE,
KARUVAMBRAM WEST, NARUKARA VILLAGE, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-676 123.
DG
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OP(C).No. 1593 of 2012 (O)
27. PANKAJAM,
D/O.KRISHNAN NAIR, CHEKKULATH HOUSE,
KARUVAMBRAM WEST, NARUKARA VILLAGE, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-676 123.
28. MOHANDAS,
S/O.KRISHNAN NAIR, CHEKKULATH HOUSE,
KARUVAMBRAM WEST, NARUKARA VILLAGE, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-676 123.
29. SIVASANKARAN @ MANU,
S/O.MADHAVAN NAIR, KOTTEKKOTTIL HOUSE,
KAVALAMUKKATTA, THOLPARA, AMARAMBALAM VILLAGE,
NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN-679 332.
30. BALAKRISHNAN,
S/O.KESAVAN NAIR, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT
PIN-676 123.
31. VASUDEVAN
S/O.KESAVAN NAIR, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
32. JANAKI,
D/O.KESAVAN NAIR, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
33. SARADA,
D/O.KESAVAN NAIR, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
34. SANKARANKUTTY,
S/O.NARAYANAN NAIR, ANU VIHAR, KOVILAKAM KUNDU,
MANJERI, MANJERI AMSOM DESOM, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-676 121.
35. PRABHAKARAN,
S/O.NARAYANAN NAIR, KARUMATHIL HOUSE,
KOVILAKAM KUNDU, MANJERI, MANJERI AMSOM DESOM,
ERNAD TALUK, MALAPPURAM DISTRICT, PIN-676 121.
36. VELAYUDHAN,
S/O.NARAYANAN NAIR, KARUMATHIL HOUSE,
KOVILAKAM KUNDU, MANJERI, MANJERI AMSOM DESOM,
ERNAD TALUK, MALAPPURAM DISTRICT, PIN-676 121.
37. VIJAYAKUMAR,
S/O.NARAYANAN NAIR, KARUMATHIL HOUSE,
KOVILAKAM KUNDU, MANJERI, MANJERI AMSOM DESOM,
ERNAD TALUK, MALAPPURAM DISTRICT, PIN-676 121.
DG
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OP(C).No. 1593 of 2012 (O)
38. MADHAVI,
D/O.VELAYUDHAN, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT
PIN-676 123.
39. INDIRA,
D/O.VELAYUDHAN, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
40. CHANDRIKA,
D/O.VELAYUDHAN, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
41. RAMANI,
D/O.VELAYUDHAN, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
42. PREMALEELA,
D/O.VELAYUDHAN, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
43. BALASUBRAMANIAN,
S/O.VELAYUDHAN, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
44. JAYANTHI,
D/O.LATE SIVASANKARAN, KRISHNALAYAM, TRIKKALANGODE,
TRIKKALANGODE AMSOM DESOM, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-676 121.
45. MADHUSOODHANAN
S/O.LATE MEENAKSHI, KANNARATH HOUSE,
KARUVAMBRAM WEST, NARUKARA VILLAGE, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-676 123.
46. MINI,
D/O. MEENAKSHI, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
47. SANTHI,
D/O. MEENAKSHI, KANNARATH HOUSE, KARUVAMBRAM WEST,
NARUKARA VILLAGE, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN-676 123.
DG
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OP(C).No. 1593 of 2012 (O)
48. SHOBANA,
W/O.LATE SREEDHARAN, KANNARATH HOUSE,
KARUVAMBRAM WEST, NARUKARA VILLAGE, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-676 123.
49. ARUN
S/O.LATE SREEDHARAN, KANNARATH HOUSE,
KARUVAMBRAM WEST, NARUKARA VILLAGE, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-676 123.
50. SUNITHA,
D/O.LATE SREEDHARAN, KANNARATH HOUSE,
KARUVAMBRAM WEST, NARUKARA VILLAGE, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN-676 123.
R1 TO R4 BY ADV. SRI.P.VENUGOPAL
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 07-08-2012,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
DG
OP(C).No. 1593 of 2012 (O)
APPENDIX
PETITIONER(S) EXHIBITS:
EXT P1- COPY OF THE WRITTEN STATEMENT FILED BY THE PETITIONER IN O.S
NO.190/2009 ON THE FILE OF THE SUB COURT, MANJERI.
EXT P2- COPY OF THE ISSUES FRAMED IN O.S NO.190/2009 DATED 09.02.2012
ON THE FILE OF THE SUB COURT, MANJERI.
EXT P3- COPY OF THE APPLICATION IA NO.391 OF 2012 DATED 08.02.2012
FILED BY THE IST PLAINTIFF IN OS NO.190/2009 ON THE FILE OF
THE SUB COURT, MANJERI.
EXT P4- COPY OF THE COUNTER STATEMENT DATED 09.02.2012 FILED BY THE
PETITIONER IN EXT.P3 APPLICATION.
EXT P5- COPY OF THE ORDER DATED 14.02.2012 IN IA NO.391/2012 IN OS
NO.190/2009 ON THE FILE OF THE SUB COURT, MANJERI.
RESPONDENTS' EXHIBITS - NIL
//TRUE COPY//
P.A TO JUDGE
DG
V.CHITAMBARESH, J.
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O.P.(C) No.1593 Of 2012
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Dated this the 7th day of August , 2012.
J U D G M E N T
The prayer in this original petition is to expunge some adverse remarks in the order in I.A.No.391/2012 in O.S.No.190/2009 on the file of the Court of the Subordinate Judge of Manjeri. The petitioner has not challenged the final decision on the application filed to depute an Advocate Commissioner at the preliminary decree stage.
2. The suit is one for partition and the Advocate Commissioner deputed in the final decree proceedings can as well identify the various items of property. The same shall be done untrammelled by anything said in the order impugned. The remarks as against the first defendant in the order impugned are however wholly unwarranted.
3. The Original Petition is disposed of subject to the above observation.
V.CHITAMBARESH, JUDGE DG