Section 13(1)(viii) in The Special Economic Zones Rules, 2003

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(viii) in The Special Economic Zones Rules, 2003

(viii)value and quantity of clearances to other export oriented undertakings, software technology park units, electronic hardware technology park units or special economic zone units and receipt from such units; and

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Union of India - Subsection

Section 13(1)(viii) in The Special Economic Zones Rules, 2003