Supreme Court - Daily Orders
Jsw Steels Ltd vs Maharashtra State Electricity ... on 6 September, 2019
Bench: N.V. Ramana, Ajay Rastogi
ITEM NO.1 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).4565/2011
JSW STEELS LTD Appellant(s)
VERSUS
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION
COMPANY LTD. Respondent(s)
IA No.132240/2019 - EARLY HEARING APPLICATION
Date : 06-09-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Appellant(s) Mr.G.Umapathy, Adv.
Mr. Rohit K. Singh, AOR
For Respondent(s) Mr.Ravi Prakash, Adv.
Mr.Krishan D., Adv.
Ms.Saroj Bala, Adv.
Mr. Lakshmi Raman Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the respondent/applicant. Hearing of appeal be expedited.
I.A.No.132240/2019 stands disposed of accordingly.
(SATISH KUMAR YADAV) (RAJ RANI NEGI)
AR-CUM-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2019.09.07
12:38:50 IST
Reason: