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Supreme Court - Daily Orders

Jsw Steels Ltd vs Maharashtra State Electricity ... on 6 September, 2019

Bench: N.V. Ramana, Ajay Rastogi

     ITEM NO.1                         COURT NO.3                  SECTION XVII

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                                    Civil Appeal No(s).4565/2011

     JSW STEELS LTD                                                     Appellant(s)

                                                VERSUS

     MAHARASHTRA STATE ELECTRICITY DISTRIBUTION
     COMPANY LTD.                                                       Respondent(s)

     IA No.132240/2019 - EARLY HEARING APPLICATION

     Date : 06-09-2019 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE N.V. RAMANA
                         HON'BLE MR. JUSTICE AJAY RASTOGI

     For Appellant(s)              Mr.G.Umapathy, Adv.
                                   Mr. Rohit K. Singh, AOR

     For Respondent(s)             Mr.Ravi Prakash, Adv.
                                   Mr.Krishan D., Adv.
                                   Ms.Saroj Bala, Adv.
                                   Mr. Lakshmi Raman Singh, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the respondent/applicant. Hearing of appeal be expedited.

I.A.No.132240/2019 stands disposed of accordingly.




     (SATISH KUMAR YADAV)                                       (RAJ RANI NEGI)
          AR-CUM-PS                                           ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
SATISH KUMAR YADAV
Date: 2019.09.07
12:38:50 IST
Reason: