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State of Jharkhand - Section

Section 46 in Jharkhand Co-operative Societies Rules, 2008

46.

A registered co-operative society may allow rebate to its members on the value or amount of their transactions with the society, subject to such general or special instructions as may, from time to time, be issued by the Registrar. In case of a self sufficient co-operative society such rebate may be given to its members as may, from time to time, be decided by the general body.