Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(c) in West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2010 (c)of a seasonal employee at the end of the season for which he is employed, expressly or impliedly, or
