Section 12(2)(a) in The Orissa Contributory Provident Fund Rules, 1938

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

(a)

(i)Exceeding three months' pay or

(i)within twelve months of the final repayment of all previous advances, [* * *] [Deleted by F.D.No. 19529, dated 3.6.1966.] shall be;

(ii)for subscribers who are Gazetted Officers the appropriate Department of the Provincial Government;

(iii)for other subscribers the Heads of the Office concerned; and

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