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Madhya Pradesh High Court

Smt Uma Parmar Shiksha Prasar Samiti ... vs Madhya Pradehs Nurses on 18 July, 2022

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 16343 of 2022 (SMT UMA PARMAR SHIKSHA PRASAR SAMITI MORENA (RUNNING INSTITUTION IN THE NAME OF UMA GLOBAL SCHOOL OF Vs MADHYA PRADEHS NURSES) Dated : 18-07-2022 Parties through their counsel.

List in next week, as prayed for.



   (ROHIT ARYA)                                   (MILIND RAMESH PHADKE)
      JUDGE                                                JUDGE

neetu
        NEETU
        SHASHANK
        2022.07.20
        11:16:39
        +05'30'