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Madhya Pradesh High Court

The State Of M.P. vs Ramzan Khan & Ors. on 12 January, 2026

                                                                  1                                   CRA-2614-2000
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                          CRA No. 2614 of 2000
                                              (THE STATE OF M.P. Vs RAMZAN KHAN & ORS. AND OTHERS )



                           Dated : 12-01-2026
                                   Shri Pramod Kumar Pandey - Government Advocate for the
                           appellant/State.

                                   PUD Nos.Thana/Kotwali/1229 & 1230/2025 dated 14.04.2025
                           received from Jail Superintendent, Thana Kotwali, District Chhatarpur
                           (M.P.) wherein it is mentioned that respondents No.1 and 2 expired on

03.05.2008 and 29.11.2017 respectively.

The appeal stands abated so far as it relates to respondents No.1 and 2 namely Ramzan Khan and Mehrun Nisha respectively.

Accordingly, aforesaid PUDs' stand disposed of.





                                 (VIVEK KUMAR SINGH)                               (AJAY KUMAR NIRANKARI)
                                        JUDGE                                              JUDGE
                           SSL




Signature Not Verified
Signed by: SHALINI
LANDGE
Signing time: 13-01-2026
14:27:15