Madhya Pradesh High Court
The State Of M.P. vs Ramzan Khan & Ors. on 12 January, 2026
1 CRA-2614-2000
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 2614 of 2000
(THE STATE OF M.P. Vs RAMZAN KHAN & ORS. AND OTHERS )
Dated : 12-01-2026
Shri Pramod Kumar Pandey - Government Advocate for the
appellant/State.
PUD Nos.Thana/Kotwali/1229 & 1230/2025 dated 14.04.2025
received from Jail Superintendent, Thana Kotwali, District Chhatarpur
(M.P.) wherein it is mentioned that respondents No.1 and 2 expired on
03.05.2008 and 29.11.2017 respectively.
The appeal stands abated so far as it relates to respondents No.1 and 2 namely Ramzan Khan and Mehrun Nisha respectively.
Accordingly, aforesaid PUDs' stand disposed of.
(VIVEK KUMAR SINGH) (AJAY KUMAR NIRANKARI)
JUDGE JUDGE
SSL
Signature Not Verified
Signed by: SHALINI
LANDGE
Signing time: 13-01-2026
14:27:15