Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Man Singh And Others vs Amit Biswas & Anr on 15 October, 2020

Author: Prateek Jalan

Bench: Prateek Jalan

                                $~1 & 2
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +     CONT.CAS(C) 638/2020, CM Nos.26036-37/2020
                                      MAN SINGH AND OTHERS                     ..... Petitioners
                                                   Through: Mr. Sandeep Sethi, Sr. Advocate with
                                                   Mr.Vivek Chib, Mr.Vikhyat Oberoi, Advs.
                                          versus

                                      AMIT BISWAS & ANR.                         ..... Respondents
                                                   Through: Mr.Harish Vaidyanathan Shankar,
                                                   CGSC for UOI with Ms.Kinjal Srivastava, Adv.
                                                   Mr. T. Singhdev, Ms.Michelle B. Das, Adv. for R2

                                +     W.P.(C) 11705/2019, CM No.26079/2020
                                      MAN SINGH AND ORS.                       ..... Petitioners
                                                   Through: Mr. Sandeep Sethi, Sr. Advocate with
                                                   Mr.Vivek Chib, Mr.Vikhyat Oberoi, Advs.
                                          versus

                                      UNION OF INDIA                              ..... Respondent
                                                    Through: Mr.Harish Vaidyanathan Shankar,
                                                    CGSC for UOI with Ms.Kinjal Srivastava, Adv.
                                                    Mr. T. Singhdev, Ms.Michelle B. Das, Adv. for
                                                    National Medical Commission

                                                         ORDER

% 15.10.2020 Proceedings in the matter have been conducted through video conferencing.

The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Prateek Jalan, J) could not assemble today.

Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:21.10.2020 13:39

List on 22.10.2020.

BY ORDER (COURT MASTER) OCTOBER 15, 2020 pk Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:21.10.2020 13:39