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State of Sikkim - Section

Section 41 in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

41. Application of provision of this Act relating to forest produce and trees grown in land under the control of the local authority and institution.

- The provisions of Chapter III of this Act shall apply in respect of all forest produce and trees grown in any land under the control and management of a local authority and institution.Chapter - VI Transit of Forest Produce