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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(1)(a) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

(a)any vacancy in or defect in the composition of the Board or Committee, as the case may be; or