Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act] Union of India - Subsection Section 39(3)(ii) in The Insurance Rules, 1939 (ii)a record of agents giving particulars of business procured by each agent, the amount of premium received on such business and the amount of commission paid thereon;