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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(d) in The Gopalpur Port Rules, 1987

(d)When gunpowder, ammunition or other explosives in excess of 100 lb. (45 Kgs.) in weight are being shipped on board or being discharged from any vessel within the limits of the port, no fires, lights or smoking are under any circumstances shall be permitted on board.