Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 305 in Meghalaya Municipal Act, 1973 305. Publication of bye-laws. - Every bye-law shall, after confirmation, be published in the prescribed manner.Subsidiary Rules
