Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Haryana - Subsection Section 32(i) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975 (i)Any other deductions for which he may have authorised the Bank in writing or which the Bank may be legally entitled to make.
