Rajasthan High Court - Jodhpur
Kashi Ram Sharma vs The Rajasthan State Road Transport ... on 27 October, 2021
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 15148/2021
Kashi Ram Sharma
----Petitioner
Versus
The Rajasthan State Road Transport Corporation
----Respondent
For Petitioner(s) : Mr. Shardul Singh Bishnoi
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 27/10/2021 In wake of second surge in the COVID-19 cases, abundant caution is being maintained, while hearing the matters in Court, for the safety of all concerned.
Issue notice to the respondents, returnable within a period of six weeks.
Connect with SBCWP No. 14857/2019.
(DR.PUSHPENDRA SINGH BHATI),J. 220-Zeeshan (Downloaded on 28/10/2021 at 09:23:24 PM) Powered by TCPDF (www.tcpdf.org)