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Rajasthan High Court - Jodhpur

Kashi Ram Sharma vs The Rajasthan State Road Transport ... on 27 October, 2021

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Civil Writ Petition No. 15148/2021

                                   Kashi Ram Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   The Rajasthan State Road Transport Corporation
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Shardul Singh Bishnoi



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 27/10/2021 In wake of second surge in the COVID-19 cases, abundant caution is being maintained, while hearing the matters in Court, for the safety of all concerned.

Issue notice to the respondents, returnable within a period of six weeks.

Connect with SBCWP No. 14857/2019.

(DR.PUSHPENDRA SINGH BHATI),J. 220-Zeeshan (Downloaded on 28/10/2021 at 09:23:24 PM) Powered by TCPDF (www.tcpdf.org)