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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 69(2) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(2)A copy of every order authorising inquiry under Section 84 or inspection under Section 85 shall be supplied to the federal society or societies to which the society in respect of which the order is issued, is affiliated.