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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(4)(a) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(a)Persons entitled to accommodation in the Circuit House as per Rule 5 and Rule 6, inter se priority amongst them being the same as prescribed in Sub-rule (3).