Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(6) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994 (6)The Board shall have the authority to spend such sum as it thinks fit for the purposes of the scheme from out of the General Fund.
