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[Cites 0, Cited by 9] [Section 13(1)] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(1)(c) in Karnataka Panchayat Raj Act, 1993

(c)absents himself for more than three consecutive ordinary meetings of the Grama Panchayat without the leave of the Grama Panchayat [***] [Omitted by Act 37 of 2003 w.e.f. 1.10.2003.]