Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(1) in Patna University Act, 1976 (1)The Chancellor shall appoint the Pro-Vice Chancellor in consultation with the State Government.
