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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Haryana - Subsection

Section 7A(6) in The Haryana Legislative Assembly Members (Pension) Rules, 1978

(6)The Accountant General, Haryana, on satisfying himself that the papers submitted to him under sub-rule (5) are in every respect in order and the amount of family pension has been correctly sanctioned, issue a Family Pension Payment Order.