Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 49 in The West Bengal Government Premises (Regulation of Occupancy) Act, 1984 49. All residential premises comprised in the Housing Estate for Industrial Workers at 24/1, Danesh Shekh Lane, Howrah-9.
