Kerala High Court
Miteshbhai J.Patel vs The Drug Inspector on 24 March, 2021
Author: P.Somarajan
Bench: P.Somarajan
Crl.M.Appl/1/2018 IN Crl.Rev.Pet 276/2018 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
Wednesday,the 24th day of March 2021/3rd Chaithra, 1943
Crl.M.Appl.NO.1236/2018 IN Crl.Rev.Pet/276/2018
CC No.2/2014 of the JUDICIAL FIRST CLASS MAGISTRATE COURT -III,
KOZHIKODE
For information purpose only
PETITIONERS/REVISION PETITIONERS:-
MITESHBHAI J.PATEL
B-702, OPPO. DOORDARSHAN KENDRA,
THALTEJ, AHMEDABAD
AND ANOTHER.
RESPONDENTS/RESPONDENTS:-
THE DRUG INSPECTOR,
OFFICE OF THE ASSISTANT DRUG CONTROLLER
CIVIL STATION, KOZHIKODE - 673 020
AND ANOTHER.
Application praying that in the circumstances stated therein the High Court be pleased to
stay the further proceedings in CC 2/2014 on the files of JFCM III Kozhikode till the disposal
of this Criminal Revision Petition.
This application again coming on for orders upon perusing the application , and this
court's order dated 13-01-2020 in Crl.M.Appl 1236 of 2018 and upon hearing the arguments
of M/S V.V.SURENDRAN and P.A.HARISH, Advocates for the petitioners and the PUBLIC
PROSECUTOR for the 2nd respondent, and of M/S SURESHBABU THOMAS,
ADDL.DIRECTOR GENERAL OF PROSECUTION, for the 1st and 2nd respondents, the
court passed the following:
ORDER
Interim order will stand revived and extended till the next posting date. Post along with connected case after summer vacation, 2021.
24-03-2021 Sd/-
P.SOMARAJAN,JUDGE Crl.M.Appl/1/2018 IN Crl.Rev.Pet 276/2018 2/2 /true copy/ Sd/-
ASSISTANT REGISTRAR For information purpose only