Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 50 in Gujarat Panchayats (Second Amendment) Act, 1963 50. Amendment of section of 180 Guj. VI of 1962.- In section 180 of the principal Act, after the words "weekly bazars" the words "or the collecting of octroi" shall be inserted.
