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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Madhya Pradesh - Subsection

Section 46(1)(e) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(e)the mode of appointment of committees, the summoning and holding of meetings and the conduct of business of such committees;