Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 10 in The West Bengal State Council Of Vocational Education And Training Act, 2005. 10. Vacancies amongst members or defect in constitution not to invalidate acts or proceedings of Council. - No act or proceedings of the Council shall be invalid by reason of any vacancy in, or any defect in the constitution of, the Council.
