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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(1) in Assam Ease of Doing Business Act, 2016

(1)There shall be a permanent set up of the Single Window Agency in an appropriate location as may be decided by the Government in the Industries and Commerce Department, with all basic required infrastructure, officers and staff as may be prescribed :Provided that no posts of the Single Window Agency shall be created without prior approval of the Bureau and the Government.