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[Cites 0, Cited by 0] [Section 277(2)] [Section 277] [Entire Act]

State of West Bengal - Subsection

Section 277(2)(c) in The West Bengal Motor Vehicles Rules, 1989

(c)in the case of any generator fitted in the rear of a vehicle and to one side of the vehicle, suitable means shall be taken to compensate for the additional weight by inserting one or more leaves in the real springs of the vehicle at the side :