Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 145(2)] [Section 145] [Entire Act]

State of Haryana - Subsection

Section 145(2)(a) in Haryana Panchayati Raj Act, 1994

(a)the proceeds of any tax, cess, toll or fee imposed under this Act;