Bombay High Court
Inditrade Business Consultants ... vs Kotak Mahindra Bank on 31 July, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
39-COMAO-9-24 WITH IA-9812-24.doc Rameshwar Dilwale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
COMMERCIAL APPEAL FROM ORDER NO.9 OF 2024
WITH
RAMESHWAR INTERIM APPLICATION NO.9812 OF 2024
LAXMAN
DILWALE
Digitally signed by Inditrade Business Consultants Ltd.
RAMESHWAR
LAXMAN DILWALE Lower Parel, Mumbai .. Appellant/Applicant
Date: 2024.08.01
14:40:43 +0530 Vs.
Kotak Mahindra Bank,
Bandra (E), Mumbai & Ors. .. Respondents
...
Mr. Vishal Pattabiraman with Mr. Anuj Jhaveri, Ms. Ritisha Choudhary i/by Anuj Jhaveri, Advocates for appellant. Mr. Nimay Dave with Ms. Poornima Eapen i/by MZM Legal LLP, Advocates for respondent no.1 ...
CORAM : A.S. CHANDURKAR &
RAJESH S. PATIL, JJ
DATE : 31th JULY, 2024.
P.C. :
1. Put up for further consideration on 13/08/2024.
2. The ad interim relief operating to continue till that date.
[ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J. ] 1/1 ::: Uploaded on - 01/08/2024 ::: Downloaded on - 01/08/2024 15:50:50 :::