Supreme Court - Daily Orders
K Rethinam vs Union Of India Ministry Of Finance ... on 15 December, 2017
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NOS.1+71 COURT NO.12 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 73/2017
K RETHINAM Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR [DIRECTION] ON IA 8373/2017 and IA
No.130834/2017-CLARIFICATION/DIRECTION)
WITH
W.P.(Crl.) No. 74/2017 (X)
(FOR [DIRECTION] ON IA 8374/2017 and IA
No.130848/2017-CLARIFICATION/DIRECTION)
W.P.(Crl.) No. 202/2017 (X)
(FOR ADMISSION AND IA 132490/2017-STAY APPLICATION)
Date : 15-12-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Vikram Chaudhri, Sr. Adv.
Mr. Abdul Saleem, Adv.
Mr. S. Elambharathi, Adv.
Mr. Sangram S. Saron, Adv.
Mr. Harshit Sethi, Adv.
Mr. Nikhil Jain, Adv.
Ms. Preeti Singh, AOR
For Respondent(s) Ms. Binu Tamta, Adv.
Ms. Shirin Khajuria, Adv.
Mr. Manoj Singh, Adv.
Mr. B.K. Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List along with similar matters after Christmas Holidays.
Digitally signed by VISHAL ANAND Date: 2017.12.18 15:15:54 IST Reason:(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER