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[Cites 0, Cited by 0] [Section 195] [Entire Act]

State of Odisha - Subsection

Section 195(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)where a scaffold or a part of a scaffold is used, which has previously been used by another employer for his building workers, such a scaffold or part thereof is used only after its inspection and examination by a responsible person for its use that such scaffold or part is safe and fit for such use.