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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(34) in Dr. Abdul Haq Urdu University Act, 2016

(34)"University Teachers" means teachers appointed by the University through a duly constituted Selection Committee to give instruction and conduct and / or guide research in the University, its Post-Graduate Centres, Constituent Colleges, and Schools.The words, expressions and abbreviations, if any, used above and in the Act shall have the meaning given to them, unless there is anything contrary to the subject or context.