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Kerala High Court

Safwan vs The Branch Manager on 17 February, 2026

                                                 2026:KER:14287



             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

         THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

  TUESDAY, THE 17TH DAY OF FEBRUARY 2026 / 28TH MAGHA, 1947

                     WP(C) NO. 47202 OF 2025

PETITIONER

         SAFWAN,
         AGED 19 YEARS,
         S/O ABDUL KALAM R.K., PUTHIYOTTIL HOUSE,
         PURAMERI P.O.,VADAKARA, KOZHIKODE, KERALA,
         PIN - 673503


         BY ADVS.
         SHRI.ANISH VARGHESE
         SHRI.AYPE JOSEPH
         SHRI.AIBIN GEORGE



RESPONDENTS

    1    THE BRANCH MANAGER,
         STATE BANK OF INDIA,KALLACHI BRANCH,
         KALLACHI P.O., KOZHIKODE DISTRICT,
         PIN - 686674

    2    THE REGIONAL MANAGER,
         STATE BANK OF INDIA, REGIONAL OFFICE, ERNAKULAM,
         KERALA, PIN - 682031

    3    THE REGIONAL MANAGER,
         THE RESERVE BANK OF INDIA,REGIONAL OFFICE,
         THIRUVANANTHAPURAM, KERALA,
         PIN - 695033
    4    THE PRINCIPAL,
         ILAHIA COLLEGE OF ARTS & SCIENCE, (AFFLIATED TO
         M.G.UNIVERSITY, KOTTAYAM), MULAVOOR P.O,
         MUVATTUPUZHA, ERNAKULAM,
         PIN - 686673
                                                          2026:KER:14287
WPC No.47202 of 2025
                                  2



           BY ADVS.
           SMT.S.AMBILY
           SMT.RUPA R. NAIR
           SRI.K.K.CHANDRAN PILLAI (SR.)

           SRI. JITHESH MENON - SC


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   17.02.2026,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                       2026:KER:14287
WPC No.47202 of 2025
                                  3


                       JUDGMENT

Dated this the 17th day of February, 2026 The learned counsel for the petitioner and respondents submitted that upon submitting a revised application for loan, the loan is sanctioned by the bank and the prayer in the writ petition has become infructuous.

Hence, writ petition is dismissed as infructuous.

Sd/-

M.A.ABDUL HAKHIM JUDGE Cak 2026:KER:14287 WPC No.47202 of 2025 4 APPENDIX OF WP(C) NO. 47202 OF 2025 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE SSLC CERTIFICATE NO.

X-146584 EXHIBIT P2 A TRUE COPY OF THE HIGHER SECONDARY CERTIFICATE NO. 24S265086 EXHIBIT P3 A TRUE COPY OF THE INCOME CERTIFICATE DATED 20.09.2025 EXHIBIT P4 A TRUE COPY OF THE NEWSPAPER ARTICLE DATED 10-12-2025 EXHIBIT P5 A TRUE COPY OF THE LOAN APPLICATION DATED 11-10-2025 EXHIBIT P6 TRUE COPY OF THE PM VIDYA LAKSHMI PORTAL, WHICH STATES 'CIBIL REPORT ISSUE / WRITTEN OFF HISTORY / CREDIT DEFAULT OF FATHER SCREENSHOT ALONG WITH TYPED COPY EXHIBIT P7 TRUE COPY OF THE LEGAL NOTICE DATED 10-11-2025 EXHIBIT P8 TRUE COPY OF THE POSTAL ACKNOWLEDGEMENT CARD EVIDENCE OF THE DELIVERY DATED 13-11-2025 EXHIBIT P9 A TRUE COPY OF THE BONAFIDE / DOMICILE CERTIFICATE DATED 01.08.2025 ISSUED BY FORTH RESPONDENT EXHIBIT P10 A TRUE COPY OF THE FEE STRUCTURE CERTIFICATE ISSUED BY ILAHIA COLLEGE OF ARTS & SCIENCE SHOWING THE COMPLETE SEMESTER-WISE FEE COMPONENTS FOR THE BCA COURSE, TOTALING 5,16,950/- EXHIBIT P11 A TRUE COPY OF THE FEES RECEIPT DATED 25-10-2025 EXHIBIT P12 A TRUE COPY OF THE MES RECEIPT DATED 10-11-2025 EXHIBIT P13 TRUE COPY OF THE FRESH PM VIDYA LAKSHMI EDUCATION LOAN APPLICATION DATED 26-12-2025