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[Cites 0, Cited by 0] [Section 398(1)] [Section 398] [Entire Act]

State of Punjab - Subsection

Section 398(1)(c) in The Punjab Municipal Act, 1999

(c)to convert into a dwelling house any building or any part of a building not originally so constructed for human habitation or, of originally so constructed for human habitation, subsequently appropriated for any other purpose;