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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 30(3)(f) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(f)promote and organise disability specific sporting events for persons with disabilities and also facilitate awards to the winners and other participants of such sporting events.