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[Cites 0, Cited by 0] [Section 80G(2)] [Section 80G] [Entire Act]

Union of India - Subsection

Section 80G(2)(iiiha) in The Income Tax Act, 1961

(iiiha)[ the National Blood Transfusion Council or to any State Blood Transfusion Council which has its sole object the control, supervision, regulation or encouragement in India of the services related to operation and requirements of blood banks. [ .f. 1.4.1997).]