Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] State of Karnataka - Subsection Section 15(2)(c) in The Karnataka Prohibition Act, 1961 (c)any advertisement or other matter contained in any newspaper printed and published in the State before such date as the State Government may, by notification, specify; and