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State of Punjab - Section

Section 87 in Punjab Panchayat Samitis and Zila Parishads Act, 1961

87. Power to call Officers to tender advice, etc.-

A Zila Parishad may call any officer of a Government Department serving in the District to attend any meeting of the Zila Parishad and tender advice in respect of any matter which concerns the Department to which such officer belongs and every such officer shall comply with such requisition.