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Supreme Court - Daily Orders

Union Of India vs K.G. Vijayan on 3 July, 2018

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.30                               COURT NO.3                 SECTION XI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18552/2018

     (Arising out of impugned final judgment and order dated 27-10-2017
     in OPCAT No. 304/2017 passed by the High Court Of Kerala At
     Ernakulam)

     UNION OF INDIA & ORS.                                                Petitioner(s)

                                                     VERSUS

     K.G. VIJAYAN                                       Respondent(s)
     (FOR I.R. and IA No.76507/2018-CONDONATION OF DELAY IN FILING)

     Date : 03-07-2018                 This petition was called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                                       HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)                 Mr.   Maninder Singh, ASG
                                       Mr.   Nalin Kohli, Adv.
                                       Mr.   Sachin Kumar, Adv.
                                       Mr.   Prabhas Bajaj, Adv.
                                       Ms.   Nimisha Menon, Adv.
                                       Mr.   Indrajeet Singh, Adv.
                                       Mr.   Gurmeet Singh Makker, AOR

     For Respondent(s)                 Mr. Gopal Prasad, Adv.

                             UPON hearing the counsel the Court made the following

                                                  O R D E R

Delay condoned.

The special leave petition is dismissed.

(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2018.07.03 17:32:05 IST Reason: