Supreme Court - Daily Orders
Union Of India vs K.G. Vijayan on 3 July, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.30 COURT NO.3 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18552/2018
(Arising out of impugned final judgment and order dated 27-10-2017
in OPCAT No. 304/2017 passed by the High Court Of Kerala At
Ernakulam)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
K.G. VIJAYAN Respondent(s)
(FOR I.R. and IA No.76507/2018-CONDONATION OF DELAY IN FILING)
Date : 03-07-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Nalin Kohli, Adv.
Mr. Sachin Kumar, Adv.
Mr. Prabhas Bajaj, Adv.
Ms. Nimisha Menon, Adv.
Mr. Indrajeet Singh, Adv.
Mr. Gurmeet Singh Makker, AOR
For Respondent(s) Mr. Gopal Prasad, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2018.07.03 17:32:05 IST Reason: